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Advance Features
Latest Cases/ Latest Legal NewsSection & Act Timeline Check/ State Amendments
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Party Name- Act Name
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Quarterly Plan
For Single User
<p><img alt="" src="https://www.legitquest.com/images/icons/check-green.svg" style="width:12px" /> Unlimited Judgments from SC & HC</p>
<p><img alt="" src="https://www.legitquest.com/images/icons/check-green.svg" style="width:12px" /> Unlimited access to Acts</p>
<p><img alt="" src="https://www.legitquest.com/images/icons/check-green.svg" style="width:12px" /> iDraf</p>
<p><img alt="" src="https://www.legitquest.com/images/icons/check-green.svg" style="width:12px" /> Unlimited Download Original Judgment</p>
<p><img alt="" src="https://www.legitquest.com/images/icons/check-green.svg" style="width:12px" /> iGraphics</p>
<p><img alt="" src="https://www.legitquest.com/images/icons/check-green.svg" style="width:12px" /> Access to Notes and Bookmarks</p>
<p><img alt="" src="https://www.legitquest.com/images/icons/check-green.svg" style="width:12px" /> Headnotes</p>
<p><img alt="" src="https://www.legitquest.com/images/icons/check-green.svg" style="width:12px" /> Access to All secondary materials</p>
<p><img alt="" src="https://www.legitquest.com/images/icons/check-green.svg" style="width:12px" /> 300 Gen AI searches</p>
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Quarterly plan includes:
Search Database
Search Filters
- Court Name
By BenchBy Year- By Disposition
- Filter Within Result
- iDRAF in Filters
iDRAF
QuestNotes
QuestNoteQuest Notebook
Print
Single/Double Column and direct from Court Website (SC)Single/Double Column and direct from Court Website (SC/HC & Tribunals)
Annotations
Copy with Citation /Copy as Embedded CitationHighlight/Scribble
Personalised Bot assistant
Personalised Bot assistant
Notification
Notification
IP Access
IP Access
Accessiblity
- Web Desktop Version(Online)
- APP Version
Advance Features
- Latest Cases/ Latest Legal News
- Section & Act Timeline Check/ State Amendments
Sorting Option
- Free Text
- Citations Search
- Judge Name
- Party Name
- Act Name
Database
- Supreme Court (Privy Council, Federal Courts)
- All High Courts
- All Tribunals
Secondary Material
- Notifications
- Bills in Parliament Reports of Commission & Committee
- Debates
- Treaties
- News
- Interview
- Column
LegitEye Support
- Interviews
- Columns
- Event
- LegitClass(Webinar)
- Newsletter
Search Database
Search Filters
- Court Name
By BenchBy Year- By Disposition
- Filter Within Result
- iDRAF in Filters
iDRAF
QuestNotes
QuestNoteQuest Notebook
Print
Single/Double Column and direct from Court Website (SC)Single/Double Column and direct from Court Website (SC/HC & Tribunals)
Annotations
Copy with Citation /Copy as Embedded CitationHighlight/Scribble
Personalised Bot assistant
Personalised Bot assistant
Notification
Notification
IP Access
IP Access
Accessiblity
- Web Desktop Version(Online)
- APP Version
Advance Features
- Latest Cases/ Latest Legal News
- Section & Act Timeline Check/ State Amendments
Sorting Option
- Free Text
- Citations Search
- Judge Name
- Party Name
- Act Name
Database
- Supreme Court (Privy Council, Federal Courts)
- All High Courts
- All Tribunals
Secondary Material
- Notifications
- Bills in Parliament Reports of Commission & Committee
- Debates
- Treaties
- News
- Interview
- Column
LegitEye Support
- Interviews
- Columns
- Event
- LegitClass(Webinar)
- Newsletter
Search Database
Search Filters
- Court Name
By BenchBy Year- By Disposition
- Filter Within Result
- iDRAF in Filters
iDRAF
QuestNotes
QuestNoteQuest Notebook
Print
Single/Double Column and direct from Court Website (SC)Single/Double Column and direct from Court Website (SC/HC & Tribunals)
Annotations
Copy with Citation /Copy as Embedded CitationHighlight/Scribble
Personalised Bot assistant
Personalised Bot assistant
Notification
Notification
IP Access
IP Access
Accessiblity
- Web Desktop Version(Online)
- APP Version
Advance Features
- Latest Cases/ Latest Legal News
Section & Act Timeline Check/ State Amendments
Sorting Option
- Free Text
- Citations Search
- Judge Name
- Party Name
- Act Name
Database
- Supreme Court (Privy Council, Federal Courts)
- All High Courts
- All Tribunals
Secondary Material
- Notifications
- Bills in Parliament Reports of Commission & Committee
- Debates
- Treaties
- News
- Interview
- Column
LegitEye Support
- Interviews
- Columns
- Event
- LegitClass(Webinar)
- Newsletter
Personal
For Single User
Enterprise
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Full access to all features with premium support and service
Contact Sales
29,500
Search Database
- Unlimited Judgments
- Unlimited Acts
Search Filters
- Court Name
- By Bench
- By Year
- By Disposition
- Filter Within Result
- iDRAF in Filters
iDRAF
- Unlimited iDRAF
QuestNotes
- QuestNote
- Quest Notebook
Print
- Single/Double Column and direct from Court Website (SC)
- Single/Double Column and direct from Court Website (SC/HC & Tribunals)
Annotations
- Copy with Citation /Copy as Embedded Citation
- Highlight/Scribble
Personalised Bot assistant
- Unlimited Personalised Bot assistant
Notification
- Notification
IP Access
- IP Access
Accessiblity
- Web Desktop Version(Online)
- APP Version
Advance Features
- Latest Cases/ Latest Legal News
- Section & Act Timeline Check/ State Amendments
Sorting Option
- Free Text
- Citations Search
- Judge Name
- Party Name
- Act Name
Database
- Supreme Court (Privy Council, Federal Courts)
- All High Courts
- All Tribunals
Secondary Material
- Notifications
- Bills in Parliament Reports of Commission & Committee
- Debates
- Treaties
- News
- Interview
- Column
LegitEye Support
- Interviews
- Columns
- Event
- LegitClass(Webinar)
- Newsletter
Frequently asked questions
What if I decide I want a different plan?
For Registered user, they can click on My package link in profile section and can select the package from available package
What are my payment options?
We are offering variety of payment option which are Internet Banking, UPI, Wallet, Credit Card, Debit Card etc
Are there contracts or commitments?
All the term and condition & policy is specified in our term and condition page & policy page
Do I need to enter my credit card to get a free trial?
No, We are not taking any credit card information for trial activation
